Citation : 2023 Latest Caselaw 9598 Bom
Judgement Date : 12 September, 2023
6-40-SJ-2022-SJ-3-2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUMMONS FOR JUDGMENT NO.40 OF 2022
IN
SUMMARY SUIT NO.9 OF 2022
MANOJ DATTATRAY MESTRY )...PLAINTIFF
V/s.
FAISAL MOHD. HUSSAIN AGARABATTIWALA )
AND ANOTHER )...DEFENDANTS
WITH
SUMMONS FOR JUDGMENT NO.3 OF 2023
IN
SUMMARY SUIT NO.13 OF 2022
WITH
INTERIM APPLICATION (L) NO. 38179 OF 2022
IN
SUMMARY SUIT NO.13 OF 2022
Mr.Atharva Sane i/by Ms.Bina R. Pai, Advocate for the Plaintiff.
Ms.Yashaswi Pande i/by Mr.Pranav Avhad, Advocate for the
Defendants.
CORAM : ABHAY AHUJA, J.
DATE : 12th SEPTEMBER 2023
P.C. :
1. At the joint request of the learned Counsel for the parties, list on
9th October 2023 at 2.30 p.m.
(ABHAY AHUJA, J.)
avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 12/09/2023 19:14:59
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