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Jaganmitra Builders And ... vs Srushti Raj Enterprises ...
2023 Latest Caselaw 9456 Bom

Citation : 2023 Latest Caselaw 9456 Bom
Judgement Date : 7 September, 2023

Bombay High Court
Jaganmitra Builders And ... vs Srushti Raj Enterprises ... on 7 September, 2023
Bench: Abhay Ahuja
                                                                                        29-SJ-48-2022.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                                SUMMONS FOR JUDGMENT NO.48 OF 2022
                                                               IN
                                               COMMERCIAL SUMMARY SUIT NO.53 OF 2021
                               JAGANMITRA BUILDERS AND CONTRACTORS                 )
                               PVT. LTD.                                           )...PLAINTIFF
                                        V/s.
                               SRUSHTI RAJ ENTERPRISES ARCHITECTS,                 )
                               ENGINEERS AND BUILDERS AND ANR.                     )...DEFENDANTS

                               Mr.Shanay Shah a/w. Ms.Arsalan A. Thaver i/by Mr.Vishal Shriyan,
                               Advocate for the Plaintiff.
                               Mr.Cyrus Bharucha a/w. Mr.Ravi Kotian, Mr.Aditya Gupta, Ms.Saritha S.
                               i/by Vaas Bhalwal, Advocate for the Defendants.

                                                          CORAM       :     ABHAY AHUJA, J.
                                                          DATE        :     7th SEPTEMBER 2023

                               P.C. :

1. This matter has been substantially argued by both, the learned

Counsel for the Plaintiff as well as the Defendants. However, in order to

work out an amicable settlement, learned Counsel seek some time.

Learned Counsel for the Defendants also seeks to file an additional

affidavit in the matter. Let the same be filed by 13th September 2023.

2. List on 13th September 2023 at 2.30 p.m.

(ABHAY AHUJA, J.)

avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 07/09/2023 20:43:51

 
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