Rupesh S/O. Vasanta Rathod And ... vs The State Of Mah. Thr. The Pso, Ps, ...
2023 Latest Caselaw 9436 Bom

                                             1                               14-APPA-845-23.odt


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                           NAGPUR BENCH, NAGPUR.

                       CRIMINAL APPLICATION (APPA) NO. 845 OF 2023
                                           IN
                          CRIMINAL APPEAL ST. NO. 5412 OF 2023

                        RUPESH S/O VASANTA RATHOD AND ANOTHER
                                          Vrs.
                        THE STATE OF MAHARASHTRA AND ANOTHER
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Office Notes, Office Memoranda of                             Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
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                          Shri Y. P. Bhelande, Advocate for applicants.
                          Shri N. R. Rode, A. P. P. for respondent No.1.

                                                   CORAM: VINAY JOSHI AND
                                                          VALMIKI SA MENEZES, JJ.

DATE : 07/09/2023.

1. Heard.

2. This is an application seeking condonation of delay of 149 days in filing the appeal. Since the date of conviction, appellant is in jail. The appeal has been questioned the Judgment and order of conviction, which relates to the life and personal liberty of the appellants.

3. In view of the reasons stated in the application, application is allowed. Delay stands condoned.

4. Application stands disposed of accordingly.

CRIMINAL APPEAL ST. NO. 5412 OF 2023

5. Heard.

6. Admit.

7. Shri N. R. Rode, learned APP waives notice for respondent No.1.

2 14-APPA-845-23.odt

8. Call for Record and Proceedings.

CRIMINAL APPLICATION (APPA) ST. NO. 5415/2023

9. Issue notice to the respondents.

10. Shri N. R. Rode, learned APP waives notice for respondent No.1.

11. This application will be heard after receipt of Record and Proceedings.

[VALMIKI SA MENEZES, J.] [VINAY JOSHI, J.]

Choulwar

Signed by: V.M. Choulwar (VMC) Designation: PS To Honourable Judge Date: 08/09/2023 10:54:58