Shri. Shripati Tukaram Patil ... vs Shri. Prabhakar Shripatrao Nale ...
2023 Latest Caselaw 9404 Bom

                                                                                            906-SA-133-2016.doc


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                CIVIL APPELLATE JURISDICTION

                                                SECOND APPEAL NO.133 OF 2016
                                                             WITH
                                               CIVIL APPLICATION NO.207 OF 2016

                         Shripati Tukaram Patil
                         (deceased) through legal heirs
                         Savitribai Shripati Patil And Ors.                           ...Appellants

                                  Versus
                         Prabhakar Shripatrao Nale And Ors.                           ...Respondents
                                                         ******
                         Mr. Abhijit M. Adagule for the Appellants.
                         None for the Respondents.
                                                             ******
                                                                  CORAM : N.R. BORKAR, J.

DATED : 6 SEPTEMBER 2023

P.C. :

Issue notice before admission to the respondents, returnable on 20 October, 2023.

2. Till the next date, the execution proceedings taken out by the respondents, pursuant to the impugned judgment and decree are hereby stayed.

(N.R.BORKAR, J.)

Sayyed 1/1

Signed by: Sayyed Saeed Ali Designation: PA To Honourable Judge Date: 06/09/2023 17:59:26