Citation : 2023 Latest Caselaw 9393 Bom
Judgement Date : 6 September, 2023
KVM
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29 - SJL 4878 OF 2021.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUMMONS FOR JUDGMENT (L) NO. 4878 OF 2021
IN
COMMERCIAL SUMMARY SUIT NO. 14 OF 2021
Axis Finance Ltd. ..... Plaintiff
VERSUS
Cyquator Media Services Pvt. Ltd. & Ors. ..... Defendants
Mr. Karl Tamboly, a/w. Mr.Hrushi Narvekar, Mr.Nishit Dhruva,
Ms.Niyati Merchant i/b. MDP & Partners for the Plaintiff.
Ms. Antara Kalambi i/b. ANB Legal for the Defendants.
CORAM: ABHAY AHUJA, J.
DATE : 6th SEPTEMBER, 2023
P.C:-
Learned counsel for the plaintiff has concluded his arguments.
Learned counsel for the defendants seeks time on the ground that she is
led by Mr.Prathamesh Kamat. Accordingly, list on 12th September,
2023 at 2.30 p.m. as Part Heard.
[ABHAY AHUJA, J.]
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