Ramesh Kedarmal Modi vs Ahuja Properties And Developers ...
2023 Latest Caselaw 9391 Bom

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                                                           28 - SJ 40 OF 2021.doc


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             ORDINARY ORIGINAL CIVIL JURISDICTION
            SUMMONS FOR JUDGMENT NO. 40 OF 2021
                           IN
         COMMERCIAL SUMMARY SUIT (L) NO. 3714 OF 2021
Ramesh Kedarmal Modi                                 ..... Plaintiff

        VERSUS

Ahuja Properties And Developers & Ors.               ..... Defendants

                         ALONGWITH
              INTERIM APPLICATION NO. 2024 OF 2021
                             IN
             SUMMONS FOR JUDGMENT NO. 40 OF 2021

M/s.Ahuja Properties & Developers & Ors.             ..... Applicants

IN THE MATTER BETWEEN :
Ramesh Kedarmal Modi                                 ..... Plaintiff

        VERSUS

M/s.Ahuja Properties & Developers & Ors.             ..... Defendants

Mr. Yash Sethiya i/b. Mr.Kunal Kumbhat for the Plaintiff.

Mr. Saurabh S.Godbole i/b. Mr.Sahil Mahajan for the Defendants.
                                       CORAM: ABHAY AHUJA, J.

DATE : 6th SEPTEMBER, 2023

P.C:-

At the request of Mr. Godbole, learned counsel for the interim

applicant who seeks some time to file rejoinder in the matter on the

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28 - SJ 40 OF 2021.doc

ground that he has just received a copy of the reply, list on 25th

September, 2023.

2. Let the rejoinder be filed by then with the copy to the other side.

[ABHAY AHUJA, J.]