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The Commissioner Of Income Tax ... vs Colgate Palmolive Marketing Sdn ...
2023 Latest Caselaw 9357 Bom

Citation : 2023 Latest Caselaw 9357 Bom
Judgement Date : 6 September, 2023

Bombay High Court
The Commissioner Of Income Tax ... vs Colgate Palmolive Marketing Sdn ... on 6 September, 2023
Bench: K.R. Shriram, Dr. Neela Gokhale
2023:BHC-OS:9647-DB                                              25-ositxa-752-2018 with ositxa-809-2018.doc




                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  ORDINARY ORIGINAL CIVIL JURISDICTION
                                                  INCOME TAX APPEAL (IT) NO. 809 OF 2018
                                                                      WITH
                                                  INCOME TAX APPEAL (IT) NO. 752 OF 2018
                                   Commissioner of Income Tax (IT) - 2                         ... Appellant
                                         Versus
                                   M/s. Colgate Palmolive Marketing SDN BHD                    ... Respondent


                                   Mr. Devvrat Singh for Appellant.
                                   Mr. Madhur Agrawal a/w Ms.Tavleen Saini i/b Crawford Bayley &
                                         Co. for Respondent.


                                                                 CORAM             K. R. SHRIRAM &
                                                                                   DR. N. K. GOKHALE, JJ.

DATED: 6th September 2023 P.C. :

INCOME TAX APPEAL (IT) NO. 809 OF 2018 :

1. Counsels in unison state that the issue in this Appeal is squarely covered by the judgment of this Court in Income Tax Appeal (IT) No. 171 of 2018 dated 21 st June 2023 and therefore, this Appeal be disposed.

2. Appeal accordingly disposed.

INCOME TAX APPEAL (IT) NO. 752 OF 2018 :

1. This Appeal to be heard along with Income Tax Appeal (IT) No. 851 of 2018 on 13th September 2023.




                                    (DR. N. K. GOKHALE, J.)                                (K. R. SHRIRAM, J.)
               Digitally signed
               by GITALAXMI
   GITALAXMI   KRISHNA
   KRISHNA     KOTAWADEKAR
   KOTAWADEKAR Date:
               2023.09.08
               17:21:23 +0545

                                   Gitalaxmi


 

 
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