Ambalal Sardarmalji Chowhan vs Ashok D Shah
2023 Latest Caselaw 9325 Bom

                                                                                    MENTIONED-30-INPT-7-2023.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                                  IN ITS INSOLVENCY JURISDICTION

                                                  INSOLVENCY PETITION NO.7 OF 2023

                               AMBALAL SARDARMALJI CHOWHAN                     )...JUDGMENT CREDITOR

                                        V/s.

                               ASHOK D. SHAH                                   )...JUDGMENT DEBTOR

                               Mr.G.B.Kedia, Advocate for the Petitioning Creditor.
                               Ms.M.R.Parkar, Insolvency Registrar, present in the Court.

                                                           CORAM       :       ABHAY AHUJA, J.

                                                           DATE        :       5th SEPTEMBER 2023

                               P.C. :


                               1.       Mentioned out of turn.

2. At the request of the learned Counsel for the Petitioning Creditor,

who submits that service is yet not complete and seeks time to

complete, list on 17th October 2023.

3. Let the service be completed by the next date.

(ABHAY AHUJA, J.)

avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 05/09/2023 19:59:44