Ramadas Narayan Talkar vs State Of Maharashtra And Anr
2023 Latest Caselaw 9312 Bom

 NISHA          Digitally signed by
                NISHA SANDEEP
 SANDEEP        CHITNIS
                Date: 2023.09.07
 CHITNIS        13:00:32 +0530
                                                                                  31-apeal.339.2023.doc


                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  CRIMINAL APPELLATE JURISDICTION

                                          CRIMINAL APPEAL NO.339 OF 2023

                Ramadas Narayan Talkar                             ...Appellant
                     Versus
                The State of Maharashtra & Anr.                    ...Respondents

                Mr. Sachin Pawar, for the Appellant.

                Ms. P. P. Shinde, A.P.P for the Respondent - State.

                Mr. Ameeta Kuttikrishnan, Appointed Advocate for the Respondent
                No.2.
                                      CORAM : REVATI MOHITE DERE &
                                                GAURI GODSE, JJ.

DATE : 5th SEPTEMBER 2023 P.C. :

Mentioned out of turn.

1. Registry has not placed the papers of the aforesaid appeal,

before us.

2. In view of the Full Bench Judgment dated 1 st September

2023 passed by this Court in Criminal Appeal No.949 of 2022 and

other connected matters, registry to take steps to place the aforesaid

appeal, before the learned Single Judge, as per the roster.

GAURI GODSE, J. REVATI MOHITE DERE, J.

N. S. Chitnis                                                                                             1/1