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Savita Wd/O Dhanraj Kinekar And ... vs The State Of Maharashtra Thr. ...
2023 Latest Caselaw 9271 Bom

Citation : 2023 Latest Caselaw 9271 Bom
Judgement Date : 4 September, 2023

Bombay High Court
Savita Wd/O Dhanraj Kinekar And ... vs The State Of Maharashtra Thr. ... on 4 September, 2023
Bench: Avinash G. Gharote, Urmila Sachin Phalke
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2077 OF 2022
                              In
                        STAMP NO. OF

 Savita Wd/o Dhanraj Kinekar And Others      ....PETITIONER
             V/S
 The State Of Maharashtra Thr. Principal  ....RESPONDENT

Secretary Revenue And Forest Department, Mumbai And Another

SONALI D. CHOUDHARI for Petitioner for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G.

GHAROTE & HON'BLE JUSTICE URMILA JOSHI PHALKE, JJ DATE : 4th September, 2023 P.C. :

CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
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