Kanchan Transport Service ... vs Omkar Realtors And Developers ...
2023 Latest Caselaw 9194 Bom

                                                                                      MENTIONED-SJ-39-2022.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                              SUMMONS FOR JUDGMENT NO.39 OF 2022
                                                             IN
                                             COMMERCIAL SUMMARY SUIT NO.51 OF 2021

                               M/S.KANCHAN TRANSPORT SERVICE                         )
                               THROUGH PROPRIETOR MR.LALJI GUPTA                     )...PLAINTIFF
                                    V/s.

                               M/S. OMKAR REALTORS & DEVELOPERS                      )
                               PVT. LTD. AND ORS.                                    )...RESPONDENTS

                               Mr.Nishigandh Patil, Advocate for the Plaintiff.


                                                          CORAM       :      ABHAY AHUJA, J.

                                                          DATE        :      1st SEPTEMBER 2023

                               P.C. :

1. Not on board. Mentioned.

2. Learned Counsel for the Plaintiff seeks extension of time granted

vide order dated 5th April 2023 for filing rejoinder. Registry to accept

the rejoinder if filed within a period of one week.

(ABHAY AHUJA, J.)

avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 01/09/2023 15:49:35