Bhartabai Jyotiram Pawar vs Bhausaheb Bapurao Pawar
2023 Latest Caselaw 9190 Bom

2023:BHC-AUG:18915
                                                                                    911-ao-31-2016.odt
                                                       (1)


                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         BENCH AT AURANGABAD

                                       APEAL FROM ORDER NO.81 OF 2016
                                      WITH CA/15602/2016 IN AO/81/2016

                                      BHARTABAI JYOTIRAM PAWAR
                                                   VERSUS
                                      BHAUSAHEB BAPURAO PAWAR
                                                       ...
                         Advocate for Petitioner : Mr. Amol G. Vasmatkar h/f Mr. P.R.
                                               Katneshwarkar
                        Advocate for Respondent : Mr. A.D. Mane h/f Mr. Patil Milind
                                                       ...
                                                       CORAM : S.G. MEHARE, J.

DATED : SEPTEMBER 01, 2023

PER COURT:-

1. Learned counsel for the appellant, on instructions, seeks

leave to withdraw the appeal from order.

2. Leave granted. The appeal from order stands dismissed

as withdrawn.

3. Civil Application No.15602 of 2016 stands disposed of.

4. It is made clear that the impugned judgment and order

has not been disturbed by this Court.

(S.G. MEHARE, J.)

Mujaheed//