Citation : 2023 Latest Caselaw 10076 Bom
Judgement Date : 29 September, 2023
Board Sr.No.:-40
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 137 OF 2021
Ramesh Sitaldas Dalal And Anr. ....PETITIONER
V/S
The State Of Maharashtra And Anr ....RESPONDENT
Ms. Shubhada Khot for Petitioner Ms. Gayatri Gokhale for Respondent no. 2 Mr. S. V. Gavand APP for State.
CORAM : HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI & HON'BLE SHRI JUSTICE N. R. BORKAR, JJ DATE : 29th September, 2023 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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