Shashikant Damodar Telang And 2 ... vs Forefront Realty Pvt Ltd
2023 Latest Caselaw 10018 Bom

                                                                               33. SJ 12-23 in COMSS 39-22.doc


                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                                 SUMMONS FOR JUDGMENT NO. 12 OF 2023
                                                                IN
                                                COMMERCIAL SUMMARY SUIT NO. 39 OF 2022

                               Shashikant Damodar Telang and Ors.                    ...Plaintiffs
                                     V/s.
                               Forefront Realty Pvt. Ltd.                            ...Defendant


                               Mr. Gouresh Mogre with Ms. Arya Sapre for Plaintiffs.
                               Mr. Ashish Kamat, Senior Counsel with Mr. Yash Dhakad and Ms. Riya
                               Thakkar i/b Tushar Goradia for Defendant.

                                                      CORAM      :      ABHAY AHUJA, J.

DATE : 27th SEPTEMBER 2023

P.C. :

1. Mentioned out of turn.

2. At the joint request of the learned Counsel for the parties, list on

10th October, 2023.

(ABHAY AHUJA, J.)

Nikita Gadgil 1/1

Signed by: Nikita Gadgil Designation: PA To Honourable Judge Date: 27/09/2023 19:53:01