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Mrunal Gandhi vs Elster-Instromet B. V
2023 Latest Caselaw 11190 Bom

Citation : 2023 Latest Caselaw 11190 Bom
Judgement Date : 31 October, 2023

Bombay High Court
Mrunal Gandhi vs Elster-Instromet B. V on 31 October, 2023
Bench: Bharati Dangre
                                                                                 Board Sr.No.:-1

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

 ARBITRATION PETITION LODGING NO. 2584 OF 2023

 Mrunal Gandhi                                           ....PETITIONER
              V/S
 Elster-instromet B. V.                                ....RESPONDENT

WITH COMMERCIAL ARBITRATION PETITION NO. 25 OF 2021

Elster Instromet B.v. ....PETITIONER V/S Mrunal Gandhi ....RESPONDENT

Karan Rukhana aw. Bhavya Shah i/b. ANP Partners for Petitioner in CARBPL/2584/2023 and for Respondents ARBP/25/2021

Vikram Nankani Senior Counsel a/w Alok Jain, Ria Dalwani, Samartha Saxena and Atharva Diwe i/b. Economic Law Practice for Petitioner in ARBP/25/2021 and Respondents in CARBPL/2584/2023

Zal Andhyarijuna Senior Counsel a/w. Karan Bhide, i/b. Prerna Gandhi for Respondent No. 3 in CARBPL/2584/2023

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 31st October, 2023

Page 1/2

P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

Page 2/2

 
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