M/S. Sanskar Gem Pvt. Ltd vs Raj Kantilal Shah
2023 Latest Caselaw 11183 Bom

                                                                                          13-INPT--9-20.doc


                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                                   INSOLVENCY PETITION NO. 9 OF 2020


                               M/s Sanskar Gem Pvt. Ltd.                     )...Petitioning Creditor
                                     V/s.
                               Raj Kantilal Shah                             )...Debtor

                               Mr. Simil Purohit with Mr. Rubin Vakil, Mr. Manish Doshi and Ms.
                               Heena T. i/b Vimadalal & Co., for Petitioning Creditor.
                               Mr. Sunil Patel i/bM/s Sunil & Co. for Judgment Debtor/ Insolvent.
                               Ms. M. R. Parkar, Insolvency Registrar present.

                                                          CORAM        :     ABHAY AHUJA, J.

                                                          DATE         :     31st OCTOBER 2023
                               P.C. :

1. Mr. Patel, learned Counsel for Judgment Debtor seeks some

accommodation on the ground that the Counsel is not available.

2. Mr. Purohit, learned Counsel for the Petitioning Creditor opposes

the request and submits that a short date be granted.

3. Accordingly, list on 7th November, 2023.

                                                                       (ABHAY AHUJA, J.)




                               Nikita Gadgil                                                                  1/1
Signed by: Nikita Gadgil

Designation: PA To Honourable Judge Date: 01/11/2023 11:39:03