Alka Pramod Tittar vs Pramod @ Santosh Janardhan Tittar
2023 Latest Caselaw 11130 Bom

                                                                        27.FCA.96.23.odt


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                       FAMILY COURT APPEAL NO.96 OF 2023
                       WITH CA/13107/2023 IN FCA/96/2023

                             ALKA PRAMOD TITTAR
                                    VERSUS
                  PRAMOD @ SANTOSH JANARDHAN TITTAR
                                        ...
                Advocate for Appellant : Mr. Rodge Krishna Pratap
                 AGP for Respondents: Adv. Nishigandha Chobhe
                                        ...

                              CORAM         : MANGESH S. PATIL &
                                              NEERAJ P. DHOTE, JJ.

                              DATE          : 30.10.2023


PER COURT :

Heard both the sides.

2. Admit.

3. Operation of the impugned judgment and decree shall stand

stayed.

 ( NEERAJ P. DHOTE, J.)                            (MANGESH S. PATIL, J.)




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