Vishnu Janaji Bhalerao vs The Union Of India Thr. Secretary ...
2023 Latest Caselaw 11125 Bom

                                                                                        14 wp 1897-22.doc



                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                 CIVIL APPELLATE JURISDICTION

                                                 WRIT PETITION NO.1897 OF 2022

                        Vishnu J. Bhalerao                                                .. Petitioner
           Digitally
           signed by
           LAXMI
LAXMI
SUBHASH
           SUBHASH
           SONTAKKE              Versus
SONTAKKE   Date:
           2023.10.31
           11:01:25
           +0530

                        The Union of India & Ors.                                         .. Respondents
                                                            WITH
                                                WRIT PETITION NO.15284 OF 2022

                        Chandrashekhar B. Barbade                                         .. Petitioner

                                 Versus

                        The Union of India & Ors.                                         .. Respondents
                                                            WITH
                                                WRIT PETITION NO.15283 OF 2022

                        Shantinagar Zopadpattidharak Sangh & Ors.                         .. Petitioners

                                 Versus

                        The Union of India & Ors.                                         .. Respondents
                                                            WITH
                                                WRIT PETITION NO.15282 OF 2022

                        Roshanbi Aziz Motiwala                                            .. Petitioner

                                 Versus

                        The Union of India & Ors.                                         .. Respondents


                          Mr. Ramdas Sabban a/w Pravin Sabban, Shrikant Kompelli,
                          Arundhati Sabban for the Petitioner in all Petitions.

                          Mr. A. I. Patel, Addl. GP a/w M. S. Bane, AGP for the State.
                                                                  Page 1 of 2
                                                               OCTOBER 30 2023
                        Laxmi




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                                                                  14 wp 1897-22.doc



     Mr. Ashutosh Misra for UOI in all Petitions.

     Mr. Sandeep Ladda for NHAI in all Petitions.

                                   CORAM       : B. P. COLABAWALLA &
                                                 M. M. SATHAYE, JJ.

                                   DATE        : OCTOBER 30, 2023

P. C.

1. We have heard the above Writ Petitions today and we have

reserved the Judgment which we will pronounce later on.

2. This order will be digitally signed by the Private Secretary/

Personal Assistant of this Court. All concerned will act on production by

fax or email of a digitally signed copy of this order.

[ M. M. SATHAYE, J.] [ B. P. COLABAWALLA, J.]

OCTOBER 30 2023 Laxmi