Citation : 2023 Latest Caselaw 11124 Bom
Judgement Date : 30 October, 2023
14 wp 1897-22.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.1897 OF 2022
Vishnu J. Bhalerao .. Petitioner
Versus
The Union of India & Ors. .. Respondents
WITH
WRIT PETITION NO.15284 OF 2022
Chandrashekhar B. Barbade .. Petitioner
Versus
The Union of India & Ors. .. Respondents
WITH
WRIT PETITION NO.15283 OF 2022
Shantinagar Zopadpattidharak Sangh & Ors. .. Petitioners
Versus
The Union of India & Ors. .. Respondents
WITH
WRIT PETITION NO.15282 OF 2022
Roshanbi Aziz Motiwala .. Petitioner
Versus
The Union of India & Ors. .. Respondents
Mr. Ramdas Sabban a/w Pravin Sabban, Shrikant Kompelli,
Arundhati Sabban for the Petitioner in all Petitions.
Mr. A. I. Patel, Addl. GP a/w M. S. Bane, AGP for the State.
Page 1 of 2
OCTOBER 30 2023
Laxmi
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14 wp 1897-22.doc
Mr. Ashutosh Misra for UOI in all Petitions.
Mr. Sandeep Ladda for NHAI in all Petitions.
CORAM : B. P. COLABAWALLA &
M. M. SATHAYE, JJ.
DATE : OCTOBER 30, 2023 P. C.
1. We have heard the above Writ Petitions today and we have
reserved the Judgment which we will pronounce later on.
2. This order will be digitally signed by the Private Secretary/
Personal Assistant of this Court. All concerned will act on production by
fax or email of a digitally signed copy of this order.
[ M. M. SATHAYE, J.] [ B. P. COLABAWALLA, J.]
OCTOBER 30 2023 Laxmi
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