Mahatma Education Society vs State Of Maharashtra Thr The ...
2023 Latest Caselaw 11092 Bom

                                            901.6091.23-wp.docx


       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              CIVIL APPELLATE JURISDICTION

                   WRIT PETITION NO.6091 OF 2023


Mahatma Education Society
                                                  ..... Petitioner
       Vs.

State of Maharashtra,
Through Secretary,
Urban Development Department & Anr.               ..... Respondents


Mr. R. A. Dada, Senior Advocate with Mr. C. K. Thomas I/b.
C.K.Thomas and Associates for the Petitioner

Mr. O. A. Chandurkar, Add.GP with Mr. M. M. Pabale, AGP for
Respondent No.1 - State

Mr. G. S. Hegde, Senior Advocate I/b. Ms.P.M.Bhansali for
Respondent No.2 - CIDCO

Mr. Milind Sathe, Senior Advocate with Mr. Gaurav Srivastav,
Ms.Manorama Mohanty, Ms.Mittal B. Nor, Kunjan Makwana I/b.
S. K. Srivastav and Co. for Respondent No.3


               CORAM: DEVENDRA KUMAR UPADHYAYA, CJ. &
                      ARIF S. DOCTOR, J.

DATE : OCTOBER 27, 2023

P.C.

Arguments heard. Judgment is reserved.

(ARIF S. DOCTOR,J)                                (CHIEF JUSTICE)



Basavraj                                                                1/1