Rudra Infra vs Universal Edu-Infra Services Pvt ...
2023 Latest Caselaw 10991 Bom

                                                                                             28-SJ-6-2023.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                                SUMMONS FOR JUDGMENT NO.6 OF 2023
                                                               IN
                                               COMMERCIAL SUMMARY SUIT NO.74 OF 2022

                               RUDRA INFRA                                              )...PLAINTIFF
                                        V/s.
                               UNIVERSAL EDU-INFRA SERVICES                             )
                               PVT. LTD. AND ORS.                                       )...DEFENDANTS

                               Mr.Amrut Joshi a/w. Mr.Yazad Udwadia i/by Kartik Khandelwal,
                               Advocate for the Plaintiff.
                               Mr.Akash        Menon   a/w.   Mr.Kalash     Bakliwal,    Advocate     for     the
                               Defendants.
                                                           CORAM        :      ABHAY AHUJA, J.

                                                           DATE         :      23rd OCTOBER 2023
                               P.C. :

1. When the matter is called out, Mr.Akash Menon, learned

Counsel, appears for the Defendants and submits that the reply

in the Summons for Judgment is ready, however, there is a delay

of 173 days in filing the same and in respect of which an Interim

Application is about to be filed.

2. MrAmrut Joshi, learned Counsel for the Plaintiff, objects to the

same.

3. Accordingly, list on 26th October 2023.

                                                                               (ABHAY AHUJA, J.)


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Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 23/10/2023 20:27:51