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Shri Ganesh Ghisulal Soungar vs Shri Vinay Madhav Chitale Decd. No ...
2023 Latest Caselaw 10989 Bom

Citation : 2023 Latest Caselaw 10989 Bom
Judgement Date : 23 October, 2023

Bombay High Court
Shri Ganesh Ghisulal Soungar vs Shri Vinay Madhav Chitale Decd. No ... on 23 October, 2023
Bench: Amit Borkar
                                                                                      8-wp-4732-2023.doc


                       SA Pathan
                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           CIVIL APPELLATE JURISDICTION

                                              WRIT PETITION NO.4732 OF 2023

                       Ganesh Ghisulal Soungar                        ... Petitioner
                                  V/s.
SHABNOOR
AYUB
PATHAN
Digitally signed by
SHABNOOR AYUB
                       Vinay Madhav Chitale (Deceased)
PATHAN
Date: 2023.10.23
16:54:59 +0530
                       No legal Heirs & Anr.                          ... Respondents



                       Mr. Aslam F. Shaikh, for petitioner.




                                                       CORAM    : AMIT BORKAR, J.
                                                       DATED    : OCTOBER 23, 2023
                       P.C.:

1. It appears that in this writ petition two Advocates have appeared for the petitioner.

2. In view of judgment of this Court in the case of Venkatrao A. Pai and Sons Ltd. Versus Narayanlal Bansilal & Ors reported in AIR 1961 Bom 94, two Advocates are not permissible to argue on behalf of petitioner; hence, one Advocate can argue in the matter for plaintiff.

3. To decide the Advocate who wants to argue the matter amongst them.

4. Stand over to 6 November 2023.

(AMIT BORKAR, J.)

 
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