Vanrai Vikas Sanstha, Thr. Its ... vs The Regional Dy. Commissioner For ...
2023 Latest Caselaw 10954 Bom

                                                                                                   2-wp6651.23.odt
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                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                NAGPUR BENCH, NAGPUR.
                                           WRIT PETITION NO. 6651 OF 2023
                                                       Vanrai Vikas Sanstha
                                                                  -Vs.-
                           The Regional Dy.Commr. For Social Welfare Deptt. and others
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                      Office notes, Office Memoranda of
                      Coram, appearances, Court's orders                  Court's or Judge's Orders.
                      or directions and Registrar's orders.
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                                                   Mr.Y.P.Kaslikar, counsel for the petitioner.
                                                   Mrs.S.S.Jachak, AGP for respondent Nos.1 and 2.


                                                               CORAM : AVINASH G. GHAROTE, J.

DATE : 23RD OCTOBER, 2023

Heard the learned counsel for the petitioner.

2. Relying upon the judgment of this Court in Mahadeo s/o Shriram Sarode -Vs.- Regional Deputy Commissioner and others in Writ Petition No.7389 of 2014 (para-5), it is contended that the respondent No.1 has no jurisdiction.

3. Issue notice for final disposal, returnable on 06/11/2023.

4. Till the returnable date, there shall be ad interim stay to the impugned order.

5. Learned AGP waives service for respondent Nos.1 and 2.

Signed by: Mr. G.S. Khunte JUDGE Designation: PS To Honourable Judge Date: 25/10/2023 10:41:59 KHUNTE