Urban Infrastructure Venture ... vs Neelkanth Kalindi Realtors ...
2023 Latest Caselaw 10940 Bom

                                        1-IA-2189-2020@CONNECTED IAs.doc


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY

             ORDINARY ORIGINAL CIVIL JURISDICTION

              INTERIM APPLICATION NO.2189 OF 2020
                              IN
             SUMMONS FOR JUDGMENT NO.51 OF 2014

URBAN INFRASTRUCTURE VENTURE                        )
CAPITAL LIMITED                                     )...APPLICANT

      V/s.

NEELKANTH SOHAM DEVELOPERS PVT. LTD.    )
AND OTHERS                              )...RESPONDENTS
                          WITH
           INTERIM APPLICATION NO.2185 OF 2020
                           IN
         SUMMONS FOR JUDGMENT NO.54 OF 2014
                          WITH
           INTERIM APPLICATION NO.2187 OF 2020
                           IN
         SUMMONS FOR JUDGMENT NO.53 OF 2014

Mr.Shyam Mehta, Senior Advocate a/w. Mr.Aditya Bapat, Mr.A.Pereira,
Mr.Sandeep Junnarkar, Ms.Mumtaz Bandukwala, Mr.H.Bhat i/by
Junnarkar & Associates, Advocate for the Applicant/Plaintiff.
Mr.Dinyar Madon, Senior Advocate a/w. Mr.J.S.Kini a/w. Mr.Aum Kini
i/by Ms.Sapna Krishnappa, Mr.Mani Shankar Deshpande, Advocate for
the Respondents no.2 to 7 in Interim Application.
Mr.Gaurav    Joshi,   Senior    Advocate     a/w.     Mr.Kazan      Shroff,
Mr.M.S.Federal,   Mr.Murtuza     Federal,   Ms.Rashne      Mulla-Feroze,
Mr.Aaroha Kulkarni and Mr.Nikhil Jalan i/by Federal & Co., Advocate
for the Respondent no.1/Original Defendant no.1 in IA/2185/2020 in
SJ/54/2014 in COMSS/63/2014


avk                                                              1/2
                                                                            1-IA-2189-2020@CONNECTED IAs.doc



                                                           CORAM       :      ABHAY AHUJA, J.

                                                           DATE        :      20th OCTOBER 2023

                               P.C. :

1. Mr.Mehta, learned Senior Counsel has continued his arguments

in the Interim Application on behalf of the Interim Applicant.

2. For the learned Senior Counsel, to conclude his arguments, list

on 1st November 2023 as "Part Heard".

(ABHAY AHUJA, J.)

avk 2/2 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 20/10/2023 20:44:01