Smt. Rajshree Wd/O Sunil Naidu And ... vs Union Of India, Ministry Of ...
2023 Latest Caselaw 10938 Bom

                   01.wp.8153.18.odt

                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                                                NAGPUR BENCH, NAGPUR.

                                                 WRIT PETITION NO.8153 OF 2018
                                      (Smt. Rajshree wd/o Sunil Naidu and anr. Vs. Union of India and ors.)
                   --------------------------------------------------------------------------------------------------------
                   Office Notes, Office Memoranda of                             Court's or Judge's Order
                   Coram, appearances, Court's Orders
                   or directions and Registrar's order
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                                              Mr. S.D. Shukla, Advocate for the petitioner.
                                              Mr. S.S. Deshpande, Advocate for respondent Nos.2 to 4.


                                              CORAM           :       AVINASH G. GHAROTE &
                                                                      URMILA JOSHI-PHALKE, JJ.

DATED : OCTOBER 20, 2023

has filed notes for speaking to minutes.

2. Learned Counsel for respondent Nos.2 to 4 is seeking correction in the judgment passed by this Court on 03/10/2023 as inadvertently name of the learned Counsel for respondent Nos.2 to 4 is shown as S.R. Deshpande.

3. It be corrected as Shri S.S. Deshpande, learned Counsel for respondent Nos.2 to 4.

4. Corrected copy of the judgment be uploaded accordingly.

(URMILA JOSHI-PHALKE, J.) (AVINASH G. GHAROTE ,J.)

*Divya

Signed by: Mrs. Divya Baldwa Designation: PA To Honourable Judge Date: 20/10/2023 18:19:59