Harish S/O Gopaldas Bajaj vs The State Of Maha. Thr. Secretary, ...
2023 Latest Caselaw 10928 Bom

   2023:BHC-NAG:15446-DB
                                 This Order is Speaking to Minutes order of order dated //
                                                                         1                                  WP-7006-2023.odt


                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   NAGPUR BENCH, NAGPUR
                                                          Writ Petition No.7006 of 2023
                                             Minakshi Traders Versus State of Maharashtra and others
                                                                         With
                                                          Writ Petition No.7023 of 2023
                                         Harish S/o Gopaldas Bajaj Versus State of Maharashtra and others
                                                                         With
                                                          Writ Petition No.6955 of 2023
                                     Nagpur Tent House Association Versus The State of Maharashtra and others

                         Office Notes, Office Memoranda of Coram,
                         appearances, Court's orders of directions                           Court's or Judge's order
                         and Registrar's orders.
                                 Shri A.S. Thotange, Counsel for Petitioner in Writ Petition No.7006 of
                                 2023.
                                 Shri R.L. Khapre, Senior Advocate, with Shri R.G. Kavimandan,
                                 Counsel for Petitioner in Writ Petition No.7023 of 2023.
                                 Shri P.S. Wathore, Counsel for Petitioner No.6955 of 2023.
                                 In all Writ Petitions :
                                 Ms N.P. Mehta, Additional Government Pleader for Respondent
                                 Nos.1 and 3.
                                 Shri J.B. Kasat, Counsel for Respondent No.2.

                                     CORAM : DEVENDRA KUMAR UPADHYAYA, CJ., AND
                                            A. S. CHANDURKAR, J.

DATE : 20th OCTOBER, 2023.

1. Not on board. Taken up on mentioning for speaking to minutes.

2. The figures '18 - 19' occurring in line No.20 in paragraph 11, page 10 of the Judgment dated 17-10-2023 shall be replaced by the figures '80 - 90'.

3. The correction be accordingly carried out in the Judgment and its corrected copy be uploaded.

(A.S. CHANDURKAR, J.) (CHIEF JUSTICE)

LANJEWAR

Signed by: Prashant D. Lanjewar Designation: Senior Pvt. Secretary Date: 20/10/2023 18:03:08