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The Institute O Chartered ... vs Manakchand Laxman Baheti
2023 Latest Caselaw 10843 Bom

Citation : 2023 Latest Caselaw 10843 Bom
Judgement Date : 18 October, 2023

Bombay High Court
The Institute O Chartered ... vs Manakchand Laxman Baheti on 18 October, 2023
Bench: K.R. Shriram, Dr. Neela Gokhale
                                                                                  Board Sr.No.:-8

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

       CHARTERED A/C REFERENCE NO. 3 OF 2021

 The Institute O Chartered Accounts Of India ....PETITIONER
              V/S
 Manakchand Laxman Baheti                   ....RESPONDENT

Mr Prerak Choudhary a/w Ms Anisha Balse for Petitioner None for Respondent

CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 18th October, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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