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Tamannamahilabachat Gat Washi ... vs The State Of Maharashtra And Ors
2023 Latest Caselaw 10827 Bom

Citation : 2023 Latest Caselaw 10827 Bom
Judgement Date : 18 October, 2023

Bombay High Court
Tamannamahilabachat Gat Washi ... vs The State Of Maharashtra And Ors on 18 October, 2023
Bench: Nitin Jamdar, Shri Arif Doctor
                                                                          Board Sr.No.:-1

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 5942 OF 2023

 Renuka Mata Mahila Bachat Gat                    ....PETITIONER
            V/S
 State Of Maharashtra Thr Department Of         ....RESPONDENT

Women And Child Development And Anr

WITH WRIT PETITION NO. 16118 OF 2022

Vishwaratna Bahuuddeshiya Sevabhavi Santha ....PETITIONER Latur V/S Union Of India Through Its Secretary And Ors....RESPONDENT

WITH WRIT PETITION NO. 3705 OF 2020

Tamannamahilabachat Gat Washi And Ors ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT

WITH WRIT PETITION NO. 7394 OF 2023

Dhanlaxmi Mahila Mandal And Ors ....PETITIONER V/S The Union Of India, Through Its Principal ....RESPONDENT Secretary And Ors

Page 1/3

WITH WRIT PETITION NO. 7388 OF 2023

Nari Niketan Mahila Mandal Cidco And Ors ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT

WITH WRIT PETITION NO. 7632 OF 2023

Vaishno Rani Mahaila Bachat Gat Thr. Secretary....PETITIONER And Ors V/S State Of Maharashtra Women And Child Deve. ....RESPONDENT And Ors

Mr. Vishwajit P Sawant, Senior Advocate a/w Mr. Vaibhav Bhure, Mr.Nikhil Patil, Mr. Shantanu Shetty i/b Mr. P M Jadhav for the Petitioner in WP No.5942 of 2023. Mr. Ashutosh Kulkarni a/w Mr. Chetan Alai for the Petitioner in WP No.16118 of 2022.

Mr. D. S. Bagul a/w Mr. Deepak Pote for the Petitioner in WP No.7388 of 2023 (From Aurangabad Bench V.C) Mr. Lalit S. Mahajan a/w Mr. Deepak Pote for the Petitioners in WP No.7394 of 2023 (From Aurangabad Bench V.C) Ms. Gayatri Singh, Senior Advocate a/w Mr.Kartikeya Bahadur for the Petitioners in WP/7632/2023. Dr. Birendra Saraf, Advocate General a/w Ms. Prachi Tatake, Mr. M. M. Pabale, AGP and Mr. Kushal Amin for the R.No. 1 & 2. Mr. Advait M. Sethna a/w Mr. Shreyas Deshpande & Mr. Sandeep Raman for Res No. 3 in WP/7632/2023

CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR &

Page 2/3

HON'BLE JUSTICE SHRI ARIF S. DOCTOR, JJ DATE : 18th October, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 3/3

 
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