Citation : 2023 Latest Caselaw 10823 Bom
Judgement Date : 18 October, 2023
Board Sr.No.:-1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 5942 OF 2023
Renuka Mata Mahila Bachat Gat ....PETITIONER
V/S
State Of Maharashtra Thr Department Of ....RESPONDENT
Women And Child Development And Anr
WITH WRIT PETITION NO. 16118 OF 2022
Vishwaratna Bahuuddeshiya Sevabhavi Santha ....PETITIONER Latur V/S Union Of India Through Its Secretary And Ors....RESPONDENT
WITH WRIT PETITION NO. 3705 OF 2020
Tamannamahilabachat Gat Washi And Ors ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT
WITH WRIT PETITION NO. 7394 OF 2023
Dhanlaxmi Mahila Mandal And Ors ....PETITIONER V/S The Union Of India, Through Its Principal ....RESPONDENT Secretary And Ors
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WITH WRIT PETITION NO. 7388 OF 2023
Nari Niketan Mahila Mandal Cidco And Ors ....PETITIONER V/S The Union Of India And Ors ....RESPONDENT
WITH WRIT PETITION NO. 7632 OF 2023
Vaishno Rani Mahaila Bachat Gat Thr. Secretary....PETITIONER And Ors V/S State Of Maharashtra Women And Child Deve. ....RESPONDENT And Ors
Mr. Vishwajit P Sawant, Senior Advocate a/w Mr. Vaibhav Bhure, Mr.Nikhil Patil, Mr. Shantanu Shetty i/b Mr. P M Jadhav for the Petitioner in WP No.5942 of 2023. Mr. Ashutosh Kulkarni a/w Mr. Chetan Alai for the Petitioner in WP No.16118 of 2022.
Mr. D. S. Bagul a/w Mr. Deepak Pote for the Petitioner in WP No.7388 of 2023 (From Aurangabad Bench V.C) Mr. Lalit S. Mahajan a/w Mr. Deepak Pote for the Petitioners in WP No.7394 of 2023 (From Aurangabad Bench V.C) Ms. Gayatri Singh, Senior Advocate a/w Mr.Kartikeya Bahadur for the Petitioners in WP/7632/2023. Dr. Birendra Saraf, Advocate General a/w Ms. Prachi Tatake, Mr. M. M. Pabale, AGP and Mr. Kushal Amin for the R.No. 1 & 2. Mr. Advait M. Sethna a/w Mr. Shreyas Deshpande & Mr. Sandeep Raman for Res No. 3 in WP/7632/2023
CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR &
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HON'BLE JUSTICE SHRI ARIF S. DOCTOR, JJ DATE : 18th October, 2023 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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