Rohit Bhaurao Mahire And Ors vs The State Of Maharashtra And Anr
2023 Latest Caselaw 10777 Bom

                                                                                Board Sr.No.:-40

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 1023 OF 2023

 Rohit Bhaurao Mahire And Ors                            ....PETITIONER
             V/S
 The State Of Maharashtra And Anr                      ....RESPONDENT

Mr. Vijay Patil i/by Bhakti Deshpande for Petitioner Ms. S. S. Kaushik APP for the State. Ms. Usha Tanna a/w Hemal Ganatra, Rushda Patel i/by Anuj Tiwari for Respondent no. 2.

CORAM : HON'BLE SHRI JUSTICE NITIN W. SAMBRE & HON'BLE SHRI JUSTICE N. R. BORKAR, JJ DATE : 17th October, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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