Mr. Dalchand H. Gupta vs Mr. Arun Kumar Agarwal And Others
2023 Latest Caselaw 10774 Bom

                                                5. INPT 7-17 @ NMIS.doc


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                       IN ITS INSOLVENCY JURISDICTION

                    INSOLVENCY PETITION NO. 7 OF 2017
                                  AND
                     NOTICE OF MOTION NO. 29 OF 2018
                                   IN
                    INSOLVENCY PETITION NO. 7 OF 2017


Dalchand H. Gupta and Ors.                  ...Petitioning Creditors.
     V/s.
Arun Kumar Agarwal and Ors.                 ...Judgment Debtors.


Mr. Laukik Palekar i/b Mr. Tejas Deshpande for Petitioning Creditors.
Mr. Ramesh Jain for Judgment Debtors.
Ms. M. R. Parkar, Insolvency Registrar present.
Ms. C. J. Bhatt, Official Assignee with Mr. Arun Kesarkar, Dy. Official
Assignee and Mr. Subodh Patil, 1st Asst. Official Assignee present.


                       CORAM    :     ABHAY AHUJA, J.

                       DATE     :     17th October, 2023

P.C. :

1. Pursuant to the order dated 3rd October, 2023, learned Counsel

for the Judgment Debtors submits that they have made some payments

to the Petitioning Creditor and the matter be adjourned, so that the

Consent Terms can be finalised.

Nikita Gadgil 1/2

5. INPT 7-17 @ NMIS.doc

2. Mr. Palekar, learned Counsel for the Petitioning Creditors

confirms the progress made in the matter and request the Court to list

the matter on 5th December, 2023.

3. Accordingly, list on 5th December, 2023.

                                                                                    (ABHAY AHUJA, J.)




                               Nikita Gadgil                                                   2/2

Signed by: Nikita Gadgil

Designation: PA To Honourable Judge Date: 17/10/2023 18:13:41