Buldana Urban Co-Operative ... vs Vinayakrao Sahebrao Mane
2023 Latest Caselaw 10768 Bom

  2023:BHC-NAG:15262
                                                                  -1-                         42.APPA.42.2022.odt



                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         NAGPUR BENCH AT NAGPUR
                                      CRIMINAL APPLICATION (APPA) NO. 42 OF 2022
                                                         IN
                                           CRIMINAL APPEAL NO.    OF 2023
                                          Buldana Urban Co-operative Credit Society Ltd.
                                                              Vs.
                                                   Vinayakrao Sahebrao Mane
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                 Office Notes, Office Memoranda of Coram,                  Court's or Judge's orders
                 appearances, Court's orders of directions
                 and Registrar's orders
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                                        None for the Parties.

                                                    CORAM : G. A. SANAP, J.

DATED : 17th OCTOBER, 2023.

This is application seeking leave to file appeal against the order of acquittal passed by the learned Judicial Magistrate First Class, Court No.2 Umarkhed in S.C.C. No.692/2017 dated 24.09.2021.

2. In view of the facts stated in the application, leave to file appeal against the impugned judgment and order is granted.

3. The appeal be registered.

4. The application stands disposed of, accordingly.

(G. A. SANAP, J.) Vijay

Signed by: Mr. Vijay Kumar Designation: PA To Honourable Judge Date: 18/10/2023 10:47:35