Guloo Perviz Dastur vs Murad Anwar Jetha
2023 Latest Caselaw 10761 Bom

                                                                                         41-ss-17-2023.doc


                                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                ORDINARY ORIGINAL CIVIL JURISDICTION

                                                     SUMMARY SUIT NO.17 OF 2023

                               GULOO PERVIZ DASTUR                           )...PLAINTIFF
                                        V/s.
                               MURAD ANWAR JETHA                             )...DEFENDANT

                               Mr.H.S.Khokhawala i/by M/s.Nankani & Associates, Advocate for the
                               Plaintiff.
                               Mr.S.Nagvadaria, Advocate for the Defendant.

                                                              CORAM   :      ABHAY AHUJA, J.

                                                              DATE    :      17th OCTOBER 2023

                               P.C. :

1. When the matter is called out, Mr.S.Nagvadaria, learned Counsel,

appears for the Defendant and submits that Vakalatnama has

been filed in time.

2. Let the Plaintiff take out the summons for judgment and serve it

upon the Defendant.

3. For the parties to complete the process of taking out summons

for judgment, inspection, reply and rejoinder, list on 13th

December 2023.

(ABHAY AHUJA, J.)

avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 18/10/2023 16:07:57