Citation : 2023 Latest Caselaw 10639 Bom
Judgement Date : 12 October, 2023
1 WP6906-23.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
WRIT PETITION NO. 6906/2023
(SHESHAWANTI DESHRAJ KODWATE & OTHERS VERSUS THE COLLECTOR, NAGPUR & OTHERS)
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's order
and Registrar's orders.
Shri S.A. Kalbande, counsel for the petitioners.
CORAM : A. S. CHANDURKAR AND MRS.VRUSHALI V. JOSHI, JJ.
DATE : OCTOBER 12, 2023.
The petitioners seek expeditious execution of the Revenue Recovery Certificate that has been issued pursuant to the judgment dated 08.11.2019.
2. Issue notice to the respondents returnable in three weeks.
3. Learned Additional Government Pleader Ms N.P. Mehta waives service of notice for the respondent nos.1 to 3.
(MRS. VRUSHALI V. JOSHI, J.) (A. S. CHANDURKAR, J.)
APTE
Signed by: Apte Designation: PS To Honourable Judge Date: 12/10/2023 17:30:44
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