Altamount Road Area Citizens ... vs Bhuveneshwari Kumari Jadeja And ...
2023 Latest Caselaw 10620 Bom

  sg                                                    6.pil74-13.doc


       IN THE HIGH COURT OF JUDICATURE AT BOMBAY

          ORDINARY ORIGINAL CIVIL JURISDICTION

         PUBLIC INTEREST LITIGATION NO.74 OF 2013

Altamount Road Area Citizens Committee
And Anr.                               .. Petitioners
     v/s.
The State of Maharashtra & Ors.        .. Respondents
                              WITH
        INTERIM APPLICATION (L) NO. 19120 OF 2023
                                IN
        PUBLIC INTEREST LITIGATION NO.74 OF 2013

Altamount Road Area Citizens Committee
And Anr.                                .. Applicants
     v/s.
Bhuveneshwari Kumari Jadeja And 18 Ors. .. Respondents
                             WITH
         INTERIM APPLICATION (L) NO. 2881 OF 2023
                               IN
        PUBLIC INTEREST LITIGATION NO.74 OF 2013

Altamount Road Area Citizens Committee
And Anr.                                      ..    Applicants
      v/s.
The State of Maharashtra And Ors.             ..    Respondents
                                 ....
Mr. Darius Shroff, Senior Advocate, a/w. Ms. Tanisha Chaudhary, Mr.
Akash Chandran and Ms. Aditi Hambarde, i/b. Vis Legis Law Practice,
for the Petitioners/Applicants.

Mr. Sukanta Karmakar, AGP, for State/Respondent No.1.

Dr. Milind Sathe, Senior Advocate, a/w. Ms. Oorja Dhond, for

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                              sg                                                  6.pil74-13.doc


                        MCGM/Respondent Nos. 2 and 12.

                        Ms. Shreya Shah, i/b. P.G. Lad, for Respondent Nos. 13 and 14
                        (MHADA).

                        Mr. Pradeep Sancheti, Senior Advocate, a/w. Ms. Pallavi Bali, Mr. H.D.
                        Chavan and Mr. Sagar Kursija, i/b. T.D. Deshmukh, for Respondent
                        No.15.

                        Mr. Yash Dewal, i/b. Mr. S.S. Kanetkar, for Respondent No.16.
                                                         ....
                                                      CORAM: G.S. KULKARNI &
                                                                 JITENDRA JAIN, JJ.

DATE : 12th OCTOBER, 2023

P.C:-

We propose to hear the parties on 2nd November 2023 at 2.30 p.m., to be followed to 3rd November 2023 at 2.30 p.m. and when we intend to close the matter for judgment.

2. Stand over to 2nd November 2023 at 2.30 p.m. (Part heard).

(JITENDRA JAIN, J.) (G.S. KULKARNI, J.)

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Signed by: Smita Gonsalves Designation: PS To Honourable Judge Date: 13/10/2023 11:34:27