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Mayank Jaswantlal Shah vs Minaxi Praful Satra
2023 Latest Caselaw 10602 Bom

Citation : 2023 Latest Caselaw 10602 Bom
Judgement Date : 11 October, 2023

Bombay High Court
Mayank Jaswantlal Shah vs Minaxi Praful Satra on 11 October, 2023
Bench: Abhay Ahuja
                             12. SJ 57-21 in COMSS 57-21 @ SJ 56-21 in COMSS 58-21.doc


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    ORDINARY ORIGINAL CIVIL JURISDICTION

                  SUMMONS FOR JUDGMENT NO. 57 OF 2021
                                  IN
                 COMMERCIAL SUMMARY SUIT NO. 57 OF 2021

Mayank Jaswantlal Shah                                     ...Plaintiff
      V/s.
Prime Developers and Ors.                                  ...Defendants

                                WITH
                  SUMMONS FOR JUDGMENT NO. 56 OF 2021
                                 IN
                 COMMERCIAL SUMMARY SUIT NO. 57 OF 2021

Mayank Jaswantlal Shah                                     ...Plaintiff
     V/s.
Minaxi Praful Satra                                        ...Defendant

Mr. Suraj Iyer with Ms. Gauri Joshi i/b Ganesh & Co. for Plaintiff.
Mr. Aditya Mehta with Mr. Rima Desai and Mr. Shlok Bodas i/b Pariman
Law Associates for Defendants.

                       CORAM      :       ABHAY AHUJA, J.
                       DATE       :       11th October, 2023
P.C. :



1. When the matter is called out, Mr. Mehta, learned Counsel for

the Defendants submits that the Defendants have taken out two Interim

Applications in two suits under Order 7 Rule 10 of the Code of Civil

Procedure, 1908, in as much as the suits according to the Defendants

are not maintainable in view of the Section 2 (1)(c) of the Commercial

Courts Act.

Nikita Gadgil 1/2

12. SJ 57-21 in COMSS 57-21 @ SJ 56-21 in COMSS 58-21.doc

2. Mr. Iyer, learned Counsel for the Plaintiff seeks some time to file

reply to the two Interim Applications.

3. Let the reply be filed within a period of two weeks, with copy to

the other side. Rejoinder, if any, be filed within a period of one week

thereafter, with copy to the other side.

4. List on 1st November, 2023.




                                                                        (ABHAY AHUJA, J.)




                               Nikita Gadgil                                                        2/2

Signed by: Nikita Gadgil

Designation: PA To Honourable Judge Date: 11/10/2023 16:43:52

 
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