Gujarat Nippon International ... vs Multiquadrant Industrial ...
2023 Latest Caselaw 10598 Bom

                                                                            4. SJ 50-22 in COMSS 103-21.doc


                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                                 SUMMONS FOR JUDGMENT NO.50 OF 2022
                                                               WITH
                                               COMMERCIAL SUMMARY SUIT NO. 103 OF 2021

                               Gujarat Nippon International Pvt. Ltd.                         ...Plaintiff
                                     V/s.
                               Multiquadrant Industrial Controls (India) Pvt. Ltd.            ...Defendant

                               Mr. Sachin Kudalkar i/b Madekar and Co. Advocate for the Plaintiff.
                               Mr. Vikas More i/b Ms. Rutu Prashant for Defendant.


                                                      CORAM       :     ABHAY AHUJA, J.

                                                      DATE        :     11th October, 2023


                               P.C. :



                               1.       Mentioned out of turn.

2. This matter has been listed under the caption at 3.00 p.m.

Learned Counsel for the parties appear and submit that the matter has

been settled between the parties, however, the modality of payment is

being worked out and some time be granted.

3. At their joint request, list on 6th November, 2023.

                                                                               (ABHAY AHUJA, J.)


                               Nikita Gadgil                                                     1/1

Signed by: Nikita Gadgil

Designation: PA To Honourable Judge Date: 11/10/2023 17:59:55