Satish Madhusudan Bhat vs Ador Welding Limited And 12 Ors
2023 Latest Caselaw 10596 Bom

                                                                                   13. SS 10-22.doc


                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                                      SUMMARY SUIT NO. 10 OF 2022

                               Satish Madhusudan Bhat                         ...Plaintiff
                                     V/s.
                               Ador Welding Limited and Ors.                  ...Defendants

                               None for the Plaintiff.
                               Mr. Ahetesham A. Thaver i/b ALMT Legal for the Defendants.

                                                      CORAM      :     ABHAY AHUJA, J.

                                                      DATE       :     11th October, 2023
                               P.C. :

1. When the matter was called out in the morning session, it was

kept back. In the afternoon session, when the matter was called out,

Mr. Thaver, appears for the Defendants and submits that after filing of

the vakalatnama on behalf of the Defendants, no steps appear to have

been taken by the Plaintiff. Learned Counsel submits that copy of the

Summons for Judgment has not been served upon them.

2. Accordingly, list on 25th October, 2023.

3. It is made clear that if none appears for the Plaintiff on the next

date, this Court will consider placing the matter for dismissal.

                                                                             (ABHAY AHUJA, J.)


                               Nikita Gadgil                                                      1/1

Signed by: Nikita Gadgil

Designation: PA To Honourable Judge Date: 11/10/2023 18:02:10