Good Value Financial Services ... vs P And P Associates
2023 Latest Caselaw 10594 Bom

                                                                        28. SJ 23-21 in COMSS 1477-19 @ IA 1353-23.doc


                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                                 SUMMONS FOR JUDGMENT NO. 23 OF 2021
                                                                  AND
                                                  INTERIM APPLICATION NO. 1353 OF 2023
                                                                   IN
                                               COMMERCIAL SUMMARY SUIT NO. 1184 OF 2019

                               Good Value Financial Services Pvt. Ltd.                    ...Plaintiff/Applicant

                                        V/s.

                               P and P Associates                                         ...Defendant


                               Ms. Vibha Joshi i/b Mr. Abhishek Adke for Plaintiff/Applicant.
                               Mr. Amrut Joshi with Mr. Navdeep Vora and Associates for Defendant.


                                                      CORAM       :       ABHAY AHUJA, J.

DATE : 11th October, 2023 P.C. :

1. Registry to accept the reply.

2. Let the rejoinder be filed within a period of two weeks with a

copy to the other side.

3. List on 31st October, 2023.

(ABHAY AHUJA, J.)

Nikita Gadgil 1/1

Signed by: Nikita Gadgil Designation: PA To Honourable Judge Date: 11/10/2023 18:05:42