M/S. Tricolour vs Sangli Bank Limited (Deleted) ...
2023 Latest Caselaw 10586 Bom

                                                                                          32 CRA 346-22.doc


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              CIVIL APPELLATE JURISDICTION

                                       CIVIL REVISION APPLICATION NO. 346 OF 2022


                            M/s. Tricolour                                              ..Applicant.
                                            v/s.

                            Sangli Bank Limited(deleted)
                            ICICI Bank Limited                                          ..Respondents


                            Ms. Rachana Karad , Mr. Pankaj Shinde i/b. The Juris Partners for the
                            Applicant.
                            Mr. Suraj Shah, Ms. Nikita Vardhan and Mr. Vishal Tiwari i/b. Kanga &
                            Company for the Respondent.

                                                         CORAM : ANUJA PRABHUDESSAI, J.

DATED : 11th OCTOBER, 2023 .

P.C.

1. By order dated 04.07.2023, this Court has put the parties to notice

that an endeavor would be made to decide the application finally. Liberty

was granted to submit brief propositions and supporting judgments and

to circulate the same in advance.

2. Learned Counsel for the respective parties seek extension of time

to submit proposition. Time extended. Leave granted to file

compilation of documents. Statement made earlier to continue till the

next date. Stand over to 08.11.2023.

                                                                      (ANUJA PRABHUDESSAI, J.)



Signed by: P.P.Salgoankar
          P PPS
Designation:  SALGAONKAR
                To Honourable Judge                                                                    1 of 1
Date: 12/10/2023 16:40:24