The Deputy Chief Engineer, ... vs Sayyad Yusuf Sayyad Musa And ...
2023 Latest Caselaw 10582 Bom

                                                                                      928 CAF-3123-2023
                                                              1

                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      NAGPUR BENCH, NAGPUR.
                                CIVIL APPLICATION (F) NO.3123 OF 2023
                      [The Deputy Chief Engineer (Const.) ..V/s.. Sayyad Yusuf Sayyad Musa
                                                  and Ors.]
                      ___________________________________________________________________________________
                      Office Notes, Office Memoranda of Coram,
                      appearances, Court's orders of directions                 Court's or Judge's order
                      and Registrar's orders.
                                     Mr N. P. Lambat, Advocate for Applicant/Appellant.
                                     Mr J. Y. Ghurde, AGP for Respondent Nos.2 and 3.


                                      CORAM : VINAY JOSHI AND VALMIKI SA MENEZES, JJ.

                                      DATE         : 11th OCTOBER, 2023.

                                      .        Heard.

2. Issue notice to the Respondents, returnable after four weeks.

3. Mr Ghurde, learned AGP waives notice on behalf of Respondent Nos.2 and 3.

CIVIL APPLICATION (F) NO.3124 OF 2023

4. Heard.

5. The effect and operation of judgment and decree dated 29.01.2021 is stayed subject to Appellant depositing entire decreetal amount, within a period of twelve weeks from today.

6. The application stands disposed of in above.

(VALMIKI SA MENEZES, J.) (VINAY JOSHI, J.)

Signed by: Mr. Ashish Tambe Designation: TAMBE PA To Honourable Judge Date: 12/10/2023 14:37:04