Shashikant Damodar Telang And 2 ... vs Forefront Realty Pvt Ltd
2023 Latest Caselaw 10486 Bom

                                                                                     41-sj-12-2023.doc


                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                            SUMMONS FOR JUDGMENT NO.12 OF 2023
                                                           IN
                                           COMMERCIAL SUMMARY SUIT NO.39 OF 2022

                               Shashikant Damodar Telang and Ors                     ...Plaintiffs

                                        V/s.

                               Forefront Realty Pvt Ltd                              ...Defendant


                               Mr.      Gouresh Mogre a/w Mr. Arya Sapre, Advocate for the
                               Plaintiffs.
                               Mr. Yash Dhakad i/b Mr. Tushar A Goradia, Advocate for the
                               Defendant.
                                                         CORAM      :     ABHAY AHUJA, J.

DATE : 10 OCTOBER, 2023

P.C. :

1. Mentioned out of turn.

2. At the joint request of the learned Counsel for the parties,

list on 18th October, 2023.

(ABHAY AHUJA, J.)

KSG 1/1 Signed by: Kiran S. Ghuge Designation: PA To Honourable Judge Date: 11/10/2023 10:51:28