Shaikh Najam Maheboob And Ors vs Shaikh Bashir Ismail And Ors
2023 Latest Caselaw 10478 Bom

       IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH
                       AT AURANGABAD

                           15 CRA NO.24 OF 2021
                      SHAIKH TAHERA AMINSAB AND ORS
                                 VERSUS
                     SHAIKH BASHIR ISMAIL ALIAS GUNDA
                                       AND
                           16 CRA NO.25 OF 2021
                     SHAIKH NAJAM MAHEBOOB AND ORS
                                 VERSUS
                       SHAIKH BASHIR ISMAIL AND ORS
                                       AND
                       17 CRA NO.27 OF 2021
            SHAIKH NAJAM MAHEBOOB ALIAS PASHA AND ANR
                              VERSUS
             SHAIKH BASHIR ISMAIL ALIAS GUNDA AND ORS
                                      ...
          Advocate for Petitioners/Applicants : Mr. Gaikwad Anil M.
                                      ...

                                  CORAM :       S. G. MEHARE, J.

                                  DATE :        10.10.2023
     PER COURT :-

     1.      Time       granted   to   the    learned   counsel        for    the

applicants/petitioners to go through the recent judgment of the Supreme Court on the point that res judicata cannot be decided in applications under Order VII Rule 11(d) of the CPC as the previous grounds have been rejected.

2. Stand over to 13.10.2023.

(S. G. MEHARE, J.) ...

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