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Manoj Dattatray Mestry vs Aliaya Faisal Agarabattiwala And ...
2023 Latest Caselaw 10429 Bom

Citation : 2023 Latest Caselaw 10429 Bom
Judgement Date : 9 October, 2023

Bombay High Court
Manoj Dattatray Mestry vs Aliaya Faisal Agarabattiwala And ... on 9 October, 2023
Bench: Abhay Ahuja
                                                                 1/1
                                                                                                   02-SJ-40-2022.doc


                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            ORDINARY ORIGINAL CIVIL JURISDICTION

                                           SUMMONS FOR JUDGMENT NO. 40 OF 2022
                                                          IN
                                               SUMMARY SUIT NO. 9 OF 2022

                         Manoj Dattatray Mestry                               ...        Plaintiff
                                Versus
                         Faisal Mohd. Hussain Agarabattiwala and Anr.         ...        Respondents

                                                           WITH
                                            SUMMONS FOR JUDGMENT NO. 3 OF 2023
                                                            IN
                                                SUMMARY SUIT NO. 13 OF 2022
                                                           WITH
                                          INTERIM APPLICATION (L) NO. 38179 OF 2022
                                                            IN
                                            SUMMONS FOR JUDGMENT NO. 3 OF 2023

                         Mr. A. R. Pai a/w Akshay R. Pai and Atharv Sane i/b Bina R. Pai, for the
                         Plaintiff.

                         Mr.Punit Aanand, Mr. Siddharth Rajamohan, Mr. Pranav Avhad, Ms.Darshna
                         Naval, Mr. Yashaswi Pande i/b Mr. Pranav Avhad, for the Defendants.


                                                     CORAM :      ABHAY AHUJA, J.

DATED : 9th OCTOBER, 2023. P.C.:

Pleadings in this Summons for Judgment are complete.

2 List for hearing on 25th October, 2023 at 2:30 p.m.

(ABHAY AHUJA, J.)

Rekha Patil 1/1

Signed by: Rekha Patil Designation: PA To Honourable Judge Date: 10/10/2023 10:49:16

 
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