Steesha Samir Bhojwani vs Zoetis India Ltd
2023 Latest Caselaw 10414 Bom

1                          21 sj 38-21 in comss 44-21 with ia 2339-21 in comss 44-21-os.doc


                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION

                          SUMMONS FOR JUDGMENT NO.38 OF 2021
                                           IN
                        COMMERCIAL SUMMARY SUIT NO. 44 OF 2021
                                          WITH
                           INTERIM APPLICATION NO.2339 OF 2021
                                           IN
                         COMMERCIAL SUMMARY SUIT NO.44 OF 2021

Zoetis India Limited                                                       ... Plaintiff
       Vs.
Steesha Samir Bhojwani                                                     ... Defendant
                                                -------

Mr. Kiran S. Mohite, Advocate for the Plaintiff.
Mr. Cherag Balsara with Mr. D.V. Deokari, Mr. D. Parikh i/b M/s Parimal K. Shroff
and Co., Advocates for the Defendant.

                                                 -------

                            CORAM :         ABHAY AHUJA, J.

                            DATE :          09 OCTOBER, 2023.


P.C. :

1. When the matter is called out, Mr. Cherag Balsara, learned counsel for the

Defendant submits that he has instructions from his client-the Defendant that

they are willing to deposit Rs.3,00,00,000/- in this Court which is the principal

amount claimed by the Plaintiff subject to the Plaintiff simultaneously vacating

the premises upon deposit of the said amount in the Court. Mr.Balsara would

submit that the suit can then be transferred to the Commercial Causes and

the trial can go on. He submits that the Plaintiff could also withdraw the

Priya R. Soparkar 1 of 2 2 21 sj 38-21 in comss 44-21 with ia 2339-21 in comss 44-21-os.doc

amount deposited in the Court subject to bank guarantee by the Plaintiff.

2. Mr. Kiran S. Mohite, learned counsel appears for the Plaintiff and seeks

some time to take instructions on this proposal.

                               3            List on 25th October, 2023.




                                                                                        (ABHAY AHUJA, J.)




                                   Priya R. Soparkar                                                                       2 of 2


Signed by: Priya Soparkar
Designation: PA To Honourable Judge
Date: 10/10/2023 11:15:53