Zilla Parishad Akola Thr. Its ... vs Krishnarao Marotrao Taide
2023 Latest Caselaw 10371 Bom

             wp 6754.23.                                                                             1/1 4


                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        NAGPUR BENCH, NAGPUR

                                                       Writ Petition No.6754/2023
                                                   Zilla Parishad, Akola V Krishnaro
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Office notes, Office Memoranda of Coram, appearances, Court's orders Court's or Judge's Orders or directions and Registrar's orders. ************************************************************************** Mr R.M. Sharma, Adv for petitioner.

CORAM : AVINASH G GHAROTE J.

DATE : 07-10-2023

Issue notice to the respondent, returnable on 23-10-2023 on the ground that the impugned judgment does not disclose any reason (pg 31).

JUDGE Deshmukh

Signed by: Mr. S.Deshmukh Designation: PS To Honourable Judge Date: 07/10/2023 14:32:44