Bhanso Rajaram Gulavni And Ors vs The State Of Maharashtra And Anr
2023 Latest Caselaw 10369 Bom

                     Osk                                                       261-Apl-307-2014.doc



                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                            CRIMINAL APPELLATE JURISDICTION

                                       CRIMINAL APPLICATION (APL) NO. 307 OF 2014

                     Bhauso Rajaram Gulavni & Ors.                        ... Applicants
                              V/s.
                     The State of Maharashtra & Anr.                      ... Respondents



                     Mr.Anand S. Patil for Applicants.
                     Mrs.M.H. Mhatre, A.P.P. for Respondent No.1-State.


                                                       CORAM : A. S. GADKARI AND
                                                               SHARMILA U. DESHMUKH, JJ.

DATE : 7th October 2023.

P.C. :

. Closed for Judgment.

( SHARMILA U. DESHMUKH, J. ) ( A.S. GADKARI, J. )

Signed by: Omkar S. Kumbhakarn Designation: PA To Honourable Judge 1/1 Date: 09/10/2023 17:19:38