Aleemuddin Ziaddin Shaikh And Ors vs Union Of India Thr Its Secretary ...
2023 Latest Caselaw 10355 Bom

                                                                904 & 905-WP.12352.2023+1


Jvs.
             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CIVIL APPELLATE JURISDICTION

                         WRIT PETITION NO. 12352 OF 2023

       Aleemuddin Ziaddin Shaikh & Ors.                     }        Petitioners
                 versus
       Union of India & Ors.                                }        Respondents

                                     WITH
                         WRIT PETITION NO. 12358 OF 2023

       Shaikh Sikandar Budhan & Ors.               }        Petitioners
                 Versus
       Union of India & Ors.                       }        Respondents


       Mr. Saeed S. Shaikh with Mr. M. M.
       Chaudhari for the petitioners.
       Mr. Devang Vyas with Mr. Advaith Sethna,
       Mr. Rangan Majumdar and Ms. Vaibhavi
       Chaudhary i/b. Ms. Anusha P. Amin for
       respondent no. 1 (UoI).
       Mr. P. P. Kakade, Government Pleader with
       Ms. R. A. Salunkhe, AGP for respondents 2
       to 4 (State) in WP/12352/2023.
       Mr. P. P. Kakade, Government Pleader with
       Mr. M. M. Pabale, AGP for respondents 2 to
       4 (State) in WP/12358/2023.


                      CORAM: DEVENDRA KUMAR UPADHYAYA, CJ. &
                             ARIF S. DOCTOR, J.

DATE: 6th OCTOBER 2023

P.C.:

1. Heard.

2. Judgment is reserved.

904 & 905-WP.12352.2023+1

3. Judgment in both these cases shall be pronounced along with the judgment in WP/11968/2023, PIL/148/2023 and PIL/145/2023, where the orders are already reserved.

(ARIF S. DOCTOR, J.) (CHIEF JUSTICE)

Digitally signed by JAYANT JAYANT VISHWANATH VISHWANATH SALUNKE SALUNKE Date:

2023.10.06 17:42:53 +0530