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Icici Lombard General Insurance ... vs Smt. Vandana Ganesh Nalawade And ...
2023 Latest Caselaw 10352 Bom

Citation : 2023 Latest Caselaw 10352 Bom
Judgement Date : 6 October, 2023

Bombay High Court
Icici Lombard General Insurance ... vs Smt. Vandana Ganesh Nalawade And ... on 6 October, 2023
Bench: Nitin Jamdar, Smt Manjusha Deshpande
                      skn                                       1                    17-IA-3705.2023.doc


                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          APPELLATE SIDE

                                 INTERIM APPLICATION NO. 3705 OF 2023
                                                   IN
                                   FIRST APPEAL (ST.) NO. 6112 OF 2023

                      Bharti Axa General Insurance Company
                      Limited now known as ICICI Lombard
                      General Insurance Co. Ltd.                              ...        Applicant.
                            V/s.
                      Smt.Vandana Ganesh Nalawade and others.                 ...        Respondents.



                      Ms.Varsha Chavan for the Applicants.
SANJAY
KASHINATH
NANOSKAR
Digitally signed by
                                     CORAM :          NITIN JAMDAR, AND
SANJAY KASHINATH
NANOSKAR                                              MANJUSHA DESHPANDE, JJ.

Date: 2023.10.07 11:52:11 +0530

DATE : 6 October 2023.

P.C. :

Await service on Respondent Nos.1 to 7.

2. Stand over to 1 December 2023.

3. In the meanwhile, subject to deposit of entire amount awarded by the Tribunal within six weeks, there shall be ad-interim stay to the impugned judgment and order. Liberty to the Respondents to apply for withdrawal.

(MANJUSHA DESHPANDE, J.) (NITIN JAMDAR, J.)

 
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