Novex Communications Private ... vs L And T Metro Rail Hyderabad ...
2023 Latest Caselaw 10345 Bom

                                                                      6-ial-12155-2023.doc

jsn
                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                            IN ITS COMMERCIAL DIVISION

                      INTERIM APPLICATION (L) NO.12155 OF 2023
                                          IN
                          COM IPR SUIT (L) NO.12106 OF 2023

       Novex Communications Pvt. Ltd.                             ...Applicant /
                                                                  Plaintiff

               Versus

       L & T Metro Rail (Hyderabad) Ltd.                          ...Defendant

                                         ----------
       Ms. Nirali Atha i/b. Dua Associates AOR for the Applicant / Plaintiff.
       Mr. Hiren Kamod i/b. V.A. Bhagat for the Defendant.
                                         ----------

                                         CORAM : R.I. CHAGLA J

                                         DATE          : 6TH OCTOBER, 2023

       ORDER :

1. The learned Counsel for the Plaintiff states that, the

Principal Special Court in the Cadre of District Judge for Trial and

Disposal of Commercial Disputes at Hyderabad has placed

application under Order VII Rule 11 of the Code of Civil Procedure,

1908 for rejection of the Plaint in COS No.13 of 2023 on 13th

October, 2023 for judgment.

6-ial-12155-2023.doc

2. Accordingly, learned Counsel for the Plaintiff has sought

continuation of the statement made on 20th July, 2023 viz. that the

Defendants will not play sound recordings of the Plaintiff in the

events organized by the Defendants.

3. In view of the said Court at Hyderabad, placing the

matter on 13th October, 2023 for judgment, the prior statement of

the Defendants recorded in order dated 20th July, 2023 shall

continue to operate till the next date.

4. Accordingly, place the Interim Application on 16th

October, 2023, high on board.

[ R.I. CHAGLA J. ]